Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 77 in The Punjab Distillery Rules, 1932 77. The Financial Commissioner may authorise the replacement of any still by another of equivalent distilling capacity, or the use of any still which has been dismentled and thrown out of use without its place being taken by another still.
