Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 28(2)] [Section 28] [Entire Act] NCT Delhi - Subsection Section 28(2)(g) in The Delhi School Education Act, 1973 (g)the minimum qualifications for, and method of recruitment, and the terms and conditions of service of employees;