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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(d) in The U.P. Co-operative Societies Rules, 1968

(d)return or cause to be returned to the society, -
(i)the registration certificate noting therein the date of registration of amendment of bye-laws, and
(ii)the original bye-laws with endorsement regarding amendment.