Bombay High Court
Shri. Narendra Babarao Deshmukh And Ors vs Life Insurance Corporation Of India And ... on 23 March, 2022
Author: Madhav J. Jamdar
Bench: G.S. Patel, Madhav J. Jamdar
7-ASCAW-1319-2019.DOC
Shiv
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO.1319 OF 2019
IN
WRIT PETITION NO.4559 OF 2010
Narendra Babarao Deshmukh & Ors ...Petitioners
Versus
Life Insurance Corporation of India & Ors ...Respondents
Digitally signed
by HEMANT
WITH
CHANDERSEN
HEMANT
CHANDERSEN
SHIV
SHIV
Date: CIVIL APPLICATION NO.1484 OF 2011
2022.03.24
18:01:59
+0530 IN
WRIT PETITION NO.4559 OF 2010
Narendra Babarao Deshmukh & Ors ...Petitioners
Versus
Life Insurance Corporation of India & Ors ...Respondents
Mr Narendra B Deshmukh, for the Petitioner/Applicant.
Mr Abhijeet Joshi, i/b Pooja P Joshi for LIC/Respondent No 1.
CORAM G.S. Patel &
Madhav J. Jamdar, JJ.
DATED: 23rdMarch 2022
PC:-
1. Petitioner No 2 has passed away. Learned Counsel seeks leave to bring on record the heirs and legal representatives of Page 1 of 2 23rd March 2022 7-ASCAW-1319-2019.DOC Petitioner No 2 on record. Amendment to be carried out by 8th April 2022 without need of reverification. It is not necessary to serve a copy of the amended Petition. Necessary amendment be conveyed to the Respondents.
2. List the Petition on 20th April 2022.
(Madhav J. Jamdar, J) (G. S. Patel, J) Page 2 of 2 23rd March 2022