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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 84(2)(p) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(p)the details to be published on the website as under clause (b) and under clause (d) of section 34 ;