Section 14(1) in The M.P. Zila Yojna Samiti Nirvachan Niyam, 1995
(1)Every elected member from the Municipal Corporations, Municipal Councils and Nagar Panchayats shall be supplied with a ballot paper in Forms 2-A, 2-B and 2-C respectively while elected members of rural area shall be supplied with a Ballot Paper in Form 2-D on which the names of all the respective candidates shall be typed or legibly written in Hindi in Devnagri script in alphabetical order and shall be assigned a serial number.
