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Section 14 in The Insurance Surveyors And Loss Assessors (Licensing, Professional Requirements And Code Of Conduct) Regulations, 2000
14.
/677Notification No. F.N. IRDA/Reg/11/2000, dated 20th November, 2000. - In exercise of the powers conferred by sections 42-D, 64-UM and 114-A of the Insurance Act, 1938 (4 of 1938) and section 26 of the Insurance Regulatory and Development Authority Act, 1999 (41 of 1999), the Authority, in consultation with the Insurance Advisory Committee, hereby makes the following regulations, namely:-| Brought into force on 24.11.2000. |