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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1)(vii) in First Statutes of the Jai Narayan Vyas University Jodhpur

(vii)Every college shall provide instruction in such subject and in preparation for such examinations as may be authorised in respect of that college, from time to time by the Syndicate.