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Jharkhand High Court

Ram Subhag Singh vs The State Of Jharkhand & Others on 8 April, 2024

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                    W.P.(PIL) No. 1165 of 2022
Ram Subhag Singh                                               ...... Petitioner
                            Versus
The State of Jharkhand & others                  .... ... Respondents
                               -----

CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

-----

For the Petitioner      : In person
For the Respondents     : Mr. Piyush Chitresh, AC to AG
For the Resp.-CBI       : Mr. Prashant Pallav, DSGI
                               -----

06/ Dated: 08.04.2024

Mr. Piyush Chitresh, learned counsel appearing for the respondent State has sought further time to comply the order dated 04.03.2024 whereby and whereunder three weeks' time was granted to file para wise reply.

Let the reply be filed positively before the next date of hearing. By way of last indulgence, post this matter on 18.04.2024.

(Sujit Narayan Prasad, J.) (Arun Kumar Rai, J.) Pramanik/ Suman