Airports Economic Regulatory ... vs Delhi International Airport Ltd on 15 January, 2026

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Supreme Court - Daily Orders

Airports Economic Regulatory ... vs Delhi International Airport Ltd on 15 January, 2026

Bench: Aravind Kumar

       ITEM NO.9                      COURT NO.16                  SECTION XVII-B

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

                                  Civil Appeal No(s).11802/2025

       AIRPORTS ECONOMIC REGULATORY AUTHORITY OF INDIA             Appellant(s)

                                               VERSUS

       DELHI INTERNATIONAL AIRPORT LTD. & ORS.                     Respondent(s)

       IA No. 230689/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
       JUDGMENT

IA No. 230687/2025 - STAY APPLICATION WITH C.A. No. 11308/2025 (XVII-B) IA No. 216598/2025 - STAY APPLICATION C.A. No. 13556/2025 (XVII-B) IA No. 272520/2025 - STAY APPLICATION C.A. No. 14577/2025 (XVII-B) IA No. 306991/2025 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 306996/2025 - EX-PARTE STAY IA No. 306994/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 14576/2025 (XVII-B) IA No. 306518/2025 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 306517/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 306515/2025 - STAY APPLICATION WITH CIVIL APPEAL Diary No(s). 69586/2025 IA No. 325163/2025 - CONDONATION OF DELAY IN FILING IA No. 325161/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 325158/2025 - PERMISSION TO FILE LENGTHY LIST OF DATES IA No. 325162/2025 - STAY APPLICATION Date : 15-01-2026 These matters were called on for hearing today.

Signature Not Verified

CORAM : HON'BLE MR. JUSTICE ARAVIND KUMAR Digitally signed by SACHIN KUMAR SRIVASTAVA Date: 2026.01.15 17:28:49 IST Reason: HON'BLE MR. JUSTICE PRASANNA B. VARALE For Parties: Mr. Nikilesh Ramachandran, AOR 1 Ms. Neelam Rathore, Adv. Mr. Shubham Seth, Adv. Mr. Asrar Ahmed, Adv.

Mr. Sachin Sharma, AOR Mr. N Venkataraman, A.S.G. Mr. R Venkataramani, Attorney General for India Mr. N Venkataraman, Adv. Ms. Shweta Bharti, Adv. Mr. Sachin Sharma, Adv. Ms. Yashodhara Burmon Roy, Adv. Ms. Darshita Sethia, Adv. Mr. Kartikay Agarwal, Adv. Mr. Prakarti Srivastava, Adv. Mr. Anil Kumar Gulati, Adv. Mr. Nur Tandon, Adv.

Mr. Satyavrat Sharma, Adv. Mr. Naman Sharma, Adv.

Mr. Buddy Ranganadhan, Sr. Adv. Ms. Nishtha Kumar, Adv. Mr. Prantar Basu Choudhury, Adv. Mr. Shrom Sethi, Adv.

Ms. Shefali Tripathi, Adv. Ms. Nandini Tomar, Adv. Mr. Sriyut Shukla, Adv. Mr. Sahil Tagotra, AOR Mr. Parag P. Tripathi, Sr. Adv. Dr. A.M. Singhvi, Sr. Adv. Mr. Mahesh Agarwal, Adv. Mrs. Aanchal Mullick, Adv. Mr. Rishi Agrawala, Adv. Ms. Amrita Narayan, Adv. Mr. Milanka Chaudhary, Adv. Mr. Saurobroto Dutta, Adv. Mr. Manu Krishnan, Adv. Ms. Naina Dubey, Adv.

Ms. Aanchal Mullick, Adv. Mr. Madhav Sharma, Adv. Ms. Anwesha Padhi, Adv. Mr. Ravneet Singh, Adv. Mr. Saurobroto Dutta, Adv. Mr. Aparajito Sen, Adv. Ms. Chanan Parwani, Adv. Mr. Naman Agarwal, Adv. Mr. E. C. Agrawala, AOR Mr. Anshuman Srivastava, AOR Mr. Sachin Sharma, AOR 2 Mr. P. Chidambaram, Sr. Adv. Mr. Guru Krishna Kumar, Sr. Adv. Ms. Nishtha Kumar, Adv. Mr. Prantar Basu Choudhury, Adv. Mr. Mrinal Ojha, Adv.

Mr. Debarshi Dutta, Adv. Mr. Nitin Kala, Adv.

Mr. Shrom Sethi, Adv.

Mr. Kunal Singh, Adv.

Mr. Azeem Samuel, Adv. Mr. Tanmay Jain, Adv.

Mr. Sahil Tagotra, AOR Mr. Vishesh Goel, Adv. Mr. Ashwin K, Adv.

Mr. Tushar Mehta, Solicitor General Mr. K M Nataraj, A.S.G. Mr. Raj Bahadur Yadav, AOR Mr. Mayank Pandey, Adv. Mr. Bhuvan Kapoor, Adv. Mr. Anuj Srinivasan Udupa, Adv. Mr. Rajat Nair, Adv.

Dr. Arun Kumar Yadav, Adv.

Mr. Nikilesh Ramachandran, AOR Ms. Neelam Rathore, Adv. Mr. Shubham Seth, Adv. Mr. Lovekesh Aggarwal, Adv. Mr. Umang Saini, Adv.

Mr. Sagar Pradhan, Adv. Ms. Poonam Kalia, Adv.

Mr. Mahesh Agarwal, Adv. Mr. Rishi Agrawala, Adv. Mr. Milanka Chaudhary, Adv. Mr. Manu Krishnan, Adv. Ms. Naina Dubey, Adv.

Ms. Aanchal Mullick, Adv. Ms. Anwesha Padhi, Adv. Mr. Ravneet Singh, Adv. Mr. E. C. Agrawala, AOR Mr. Ranjit Singh Walia, Adv. Ms. Renuka Singh, Adv. Mr. Vatsalya Vigya, AOR Mr. A.r. Takkar, Sr. Adv. Ms. Shriya Takkar, Adv. Mr. Manan Takkar, Adv. Mr. A. Venayagam Balan, AOR Mr. Tarun Khurana, Adv. Mr. Amarjeet Kumar, Adv.

Mr. Abhijeet Deshmukh, Adv.

Ms. Snigdha Singh, Adv. Mrs. Meenakshi Ogra, Adv. Mrs. Santhanalakshmi, Adv. Mrs. Unnati Anand, Adv. Mr. Bhargava Ravikumar, Adv. Mrs. Snigdha Singh, Adv. Mr. Anubhav Gupta, Adv.

Mr. Pragyan Pradip Sharma, Sr. Adv. Mr. Ritesh Kumar, AOR Ms. Purva Kohli, Adv.

Mr. Rachit Sharma, Adv. Mr. Dheerendra Singh Bisht, Adv.

Mr. Pragyan Pradip Sharma, Sr. Adv. Mr. Ritesh Kumar, AOR Ms. Purva Kohli, Adv.

Mr. Rachit Sharma, Adv. Mr. Dheerendra Singh Bisht, Adv.

UPON hearing the counsel the Court made the following O R D E R List on 04.02.2026.

(NEHA GUPTA) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH) 4

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Supreme Court - Daily Orders