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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1) in The U.P. Village Forests Joint Management Rules, 1997

(1)A Microplan for a period of five years shall be prepared for the management and protection of a Village Forest by the Village Committee with the assistance of forest officials, in such manner as may be directed by the Forest Department. The Microplan shall be placed before the village Community for its approval before it is finally sanctioned by the Divisional Committee constituted under Rule 7.