Delhi High Court - Orders
Devkumar G Aggarwal & Ors vs Mandir Sitaramji & Anr on 9 October, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1/2021 & CM APPL. 100/2021
DEVKUMAR G AGGARWAL & ORS. ..... Petitioner
Through: Mr. Avinash Kr. Tyagi, Advocate
versus
MANDIR SITARAMJI & ANR. ..... Respondent
Through: None
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 09.10.2023
It is already 5:00 P.M.
No time left.
List on 26.02.2024.
BY ORDER
COURT MASTER
OCTOBER 09, 2023/msh/hp
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 12:00:09