Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(ii) in Bihar Control of Crimes Rules, 1978 (ii)that he shall report his arrivals and departures from the city, town or village to the officer-in-charge of the police station, within whose area he is allowed to return.
