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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

Union of India - Subsection

Section 56(2)(a) in The Energy Conservation Act, 2001

(a)such number of persons to be appointed as Members by the Central Government under clauses (o), (p) and (q) of sub-section (2) of section 4;