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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(11) in Chhattisgarh Rent Control Adaptation Rules, 2016

(11)If the copying application is received by post, the copying fees shall be entered in copying application register and after preparing the copy, it shall be sent to applicant by post on the address as mentioned in the application.