Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Allahabad High Court

Sugar Karmchari Sangh Baghpat And ... vs State Of U.P. Thru Prin. Secy. Sugar ... on 3 May, 2017

Bench: Bharati Sapru, Shashi Kant





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 56602 of 2008
 

 
Petitioner :- Sugar Karmchari Sangh Baghpat And Another
 
Respondent :- State Of U.P. Thru Prin. Secy. Sugar Industry And Another
 
Counsel for Petitioner :- Ram Gopal Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.
 

Hon'ble Shashi Kant,J.

This matter appears to have become infructuous by efflux of time.

It is accordingly dismissed as having become infructuous.

Order Date :- 3.5.2017 pks