Allahabad High Court
Sugar Karmchari Sangh Baghpat And ... vs State Of U.P. Thru Prin. Secy. Sugar ... on 3 May, 2017
Bench: Bharati Sapru, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 56602 of 2008 Petitioner :- Sugar Karmchari Sangh Baghpat And Another Respondent :- State Of U.P. Thru Prin. Secy. Sugar Industry And Another Counsel for Petitioner :- Ram Gopal Tripathi Counsel for Respondent :- C.S.C. Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
This matter appears to have become infructuous by efflux of time.
It is accordingly dismissed as having become infructuous.
Order Date :- 3.5.2017 pks