Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Arunachal Pradesh - Section

Section 17 in Arunachal Pradesh Municipal Election Rules, 2011

17. Inspection of electoral rolls and connected Papers.

- Every person shall have the right to inspect the electoral rolls referred to under rule 16 and get attested copies thereof on payment of Rs. 3/- per page or part thereof to be paid in cash against a receipt.