Punjab-Haryana High Court
Lala Ram And Another vs State Of Haryana And Others on 22 November, 2010
Author: Jasbir Singh
Bench: Jasbir Singh, Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Writ Petition No.8204 of 2009
Date of decision:22.11.2010
Lala Ram and another
.....Petitioners
versus
State of Haryana and others
......Respondents
CORAM: Hon'ble Mr.Justice Jasbir Singh
Hon'ble Mr.Justice Augustine George Masih
Present: Mr.Raj Mohan Singh, Advocate for the petitioners
Mr.Kamal Sehgal, Addl.A.G. Haryana
Ms.Ranjana Shahi, Sr.Panel Counsel, for UOI
Mr.Sidharth Batra, Advocate for respondent-HUDA
Jasbir Singh, J.
For order, see order of even date, passed in Civil Writ Petition No.4186 of 2009, titled as Diljit Singh and others versus Union of India and others.
(Jasbir Singh)
Judge
22.11.2010 (Augustine George Masih)
gk Judge