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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Lala Ram And Another vs State Of Haryana And Others on 22 November, 2010

Author: Jasbir Singh

Bench: Jasbir Singh, Augustine George Masih

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH



                                        Civil Writ Petition No.8204 of 2009
                                               Date of decision:22.11.2010




Lala Ram and another
                                                              .....Petitioners

                                    versus

State of Haryana and others
                                                           ......Respondents




CORAM: Hon'ble Mr.Justice Jasbir Singh
       Hon'ble Mr.Justice Augustine George Masih



Present:      Mr.Raj Mohan Singh, Advocate for the petitioners
              Mr.Kamal Sehgal, Addl.A.G. Haryana
              Ms.Ranjana Shahi, Sr.Panel Counsel, for UOI
              Mr.Sidharth Batra, Advocate for respondent-HUDA



Jasbir Singh, J.

For order, see order of even date, passed in Civil Writ Petition No.4186 of 2009, titled as Diljit Singh and others versus Union of India and others.


                                             (Jasbir Singh)
                                                 Judge



22.11.2010                             (Augustine George Masih)
gk                                              Judge