Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 8 in Rules Regarding Returns of Establishments 8. Vaccination Report. - Municipal Council shall submit to the Civil Surgeon not later than the 15th of April each year a report on vaccination in such form that officer requires.
