Himachal Pradesh High Court
Om Prakash Thakur & Others vs . State Of H.P. & Anr. on 10 May, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Om Prakash Thakur & Others Vs. State of H.P. & Anr.
CWP No.2867 of 2022 .
10.05.2022 Present: Mr. Neel Kamal Sharma, Advocate, for the petitioners.
Mr. Sudhir Bhatnagar, Additional Advocate General, for the respondents.
List on 12th May, 2022.
( Mohammad Rafiq ) Chief Justice 10th May, 2022 to ( Sandeep Sharma ) Judge (shivender) ::: Downloaded on - 10/05/2022 20:09:02 :::CIS