Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Om Prakash Thakur & Others vs . State Of H.P. & Anr. on 10 May, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Om Prakash Thakur & Others Vs. State of H.P. & Anr.

CWP No.2867 of 2022 .

10.05.2022 Present: Mr. Neel Kamal Sharma, Advocate, for the petitioners.

Mr. Sudhir Bhatnagar, Additional Advocate General, for the respondents.

List on 12th May, 2022.

( Mohammad Rafiq ) Chief Justice 10th May, 2022 to ( Sandeep Sharma ) Judge (shivender) ::: Downloaded on - 10/05/2022 20:09:02 :::CIS