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State of Rajasthan - Section

Section 4 in Rajasthan Enterprises Single Window Enabling and Clearance Act, 2011

4. Declaration of Bureau of Investment Promotion.

- The existing Bureau of Investment Promotion, a society registered under the provisions of the Rajasthan Societies Registration Act, 1958 (Act No. 28 of 1958) shall be the Bureau of Investment Promotion for the purposes of this Act.