Supreme Court - Daily Orders
Lal Man vs The Land Acquisition Collector on 12 August, 2021
Bench: A.M. Khanwilkar, Sanjiv Khanna
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ITEM NO.14 Court 3 (Video Conferencing) SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16350-16351/2012
(Arising out of impugned final judgment and order dated 16-12-2011
in CM No. 13777/2011 16-12-2011 in RFA No. 6121/2011 passed by the
High Court of Punjab & Haryana at Chandigarh)
LAL MAN Petitioner(s)
VERSUS
LAND ACQUISITION COLLECTOR & ORS. Respondent(s)
IA No. 37193/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
WITH
SLP(C) No. 19586/2012
(IA No. 37185/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 3444/2018
SLP(C) No. 1523/2018
SLP(C) No. 1001/2017
SLP(C) No. 33005-33006/2016
SLP(C) No. 35638/2016
SLP(C) No. 34444/2016
SLP(C) No. 33676/2016
SLP(C) No. 24097-24118/2016
SLP(C) No. 35639/2016
SLP(C) No. 30146-30147/2016
SLP(C) No. 35641/2016
Signature Not Verified
IA No. 3/2016 - DELETING THE NAME OF PETITIONER/RESPONDENT
Digitally signed by
DEEPAK SINGH
Date: 2021.08.12
19:21:04 IST
Reason:
SLP(C) No. 1335-1337/2017
SLP(C) No. 18172/2017
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SLP(C) No. 26080-26082/2016
SLP(C) D 24443/2016
FOR CONDONATION OF DELAY IN REFILING ON IA 46451/2017
IA No. 46450/2017 - CONDONATION OF DELAY IN FILING
IA No. 46451/2017 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
SLP(C) No. 36459/2017
(IA No.103077/2017-CONDONATION OF DELAY IN FILING and IA
No.103298/2017-APPLICATION FOR SUBSTITUTION and IA No.103300/2017-
EXEMPTION FROM FILING O.T. and IA No.103075/2017-PERMISSION TO FILE
SLP/TP and IA No.103299/2017-CONDONATION OF DELAY IN FILING
SUBSTITUTION APPLN. and IA No.103079/2017-CONDONATION OF DELAY IN
REFILING)
SLP(C) No. 29662-29664/2017
SLP(C) No. 14277-14327/2016
SLP(C) No. 15670/2017
(IA No. 42190/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 11958/2017
SLP(C) No. 26503-26515/2016
SLP(C) No. 5085-5090/2017
SLP(C) No. 26523-26524/2016
SLP(C) No. 24707-24710/2016
SLP(C) No. 24082/2016
SLP(C) No. 17979-18032/2016
SLP(C) No. 20417/2016
SLP(C) No. 21982/2016
SLP(C) No. 20406-20412/2016
(and IA No.54958/2017-RECALLING THE COURTS ORDER and IA
No.126531/2017-impleading party and IA No.126536/2017-DISMISSAL OF
SLP (C) NO. 20410/2016 WITH AFFIDAVIT.)
SLP(C) No. 20418/2016
SLP(C) No. 17962/2016
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SLP(C) No. 17963-17978/2016
SLP(C) No. 9582-9583/2016
SLP(C) No. 34154-34155/2017
(IA No.124609/2017-CONDONATION OF DELAY IN FILING and IA
No.124612/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.124611/2017-DELETING THE NAME OF RESPONDENT)
SLP(C) No. 13301/2017
SLP(C) No. 21965/2016
SLP(C) No. 21967/2016
IA No. 3/2017 - DELETING THE NAME OF PETITIONER/RESPONDENT
SLP(C) No. 25859-25866/2016
SLP(C) No. 21916-21919/2016
SLP(C) No. 33025-33050/2016
SLP(C) No. 25655/2016
SLP(C) No. 33018-33019/2016
SLP(C) No. 21985-21990/2016
SLP(C) No. 24083-24086/2016
SLP(C) No. 23844/2016
SLP(C) No. 33546-33548/2016
SLP(C) No. 20672-20673/2016
SLP(C) No. 9577/2018
SLP(C) No. 9586/2018
SLP(C) No. 22990/2018
Date : 12-08-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Ms. Usha Nandini. V, AOR
Mr. Jasbir Singh Malik, Adv.
Mr. Gagan Gupta, AOR
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Mr. Manoj Swarup, Sr. Adv.
Mr. Neelmani Pant, Adv.
Ms. Vidisha Swarup, Adv.
Mr. Ankit Swarup, AOR
Mr. Gyanander Sirohi, Adv.
Mr. Deepak Goel, AOR
Mr. Aman Jha, Adv.
Mr. R. C. Kohli, AOR
Mr. Lalit Kumar, AOR
Mr. Siddharth Mittal, AOR
Mr. Sushil Sardana, Adv.
Ms. Rekha Sardana, Adv.
Mr. Rishab Sardana, Adv.
Mr. Shafik Ahmed, Adv.
Mr. Dhruv Singh, Adv.
Mr. Kaushal Yadav, AOR
Ms. Kamakshi S. Mehlwal, AOR
Mrs. Lalita Kaushik, AOR
Mr. Abhay Pratap, Adv.
Ms. Manju Jetley, AOR
For Respondent(s) Mr. Shekhar Kumar, AOR
Ms. Usha Nandini. V, AOR
Mr. P.S. Narsimha, Sr. Adv.
Mr. Rajesh K. Singh, Adv.
Mr. Samar Vijay Singh, AOR
Mr. Abhinash Jain, Adv.
Mr. Sanjay Kumar Visen, AOR
Mr. Anil Kumar, Adv.
Mr. Kamal Mohan Gupta, AOR
Mr. Kshitij Mudgal, Adv.
Mr. Ekansh Bansal, Adv.
Mr. Parmanand Gaur, AOR
Mr. Rajesh Kumar Singh, Adv.
Dr. Monika Gusain, AOR
UPON hearing the counsel the Court made the following
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O R D E R
SLP(C) No. 3444 of 2018
De-linked as this matter pertains to notification dated 14.09.1983.
List the matter on 07.09.2021 SLP(C) Nos. 16350-16351 of 2012 The petitioner to replace the copy of the impugned judgment and place on record the complete judgment within one week from today.
De-linked as these matters pertain to notification dated 14.09.1989.
List these matters on 08.09.2021. It appears that convenience volume has been wrongly filed in SLP(C) Nos. 16350-16351 of 2012. The advocate-on-record for the petitioner in companion matters are free to file the same convenience volume in the concerned proceedings, if so advised. SLP(C) Nos. 36459 and 5085-5090 of 2017 and SLP(C) No. 22990 of 2018 De-linked as these matters pertain to notification dated 12.08.2003.
List these matters on 09.09.2021 6 SLP(C) Nos. 1001 of 2017, SLP(C) Nos. 35638, 33676, 24097-24118, 35639, 30146-30147, 35641 of 2016, SLP(C) Nos. 1335-1337 and 18172 of 2017, SLP(C) No. 24443 of 2016, SLP(C) No. 29662-29664 of 2017, SLP(C) Nos. 14277- 14327 of 2016, SLP(C) No. 15670 of 2017, SLP(C) Nos. 26523-26524, 24707-24710, 17979-18032, 20406-20412, 17962, 17963-17978, 9582-9583 of 2016, SLP(C) Nos. 34154-34155 of 2017, SLP(C) No. 21967 of 2016, SLP(C) Nos. 25859-25866, 21916-21919, 33025-33050, 25655, 33018- 33019, 21985-21990, 23844, 20672-20673 of 2016, SLP(C) Nos. 9577 and 9586 of 2018 De-linked as these matters pertain to notification dated 24.08.2000.
List these matters on 14.09.2021 SLP(C) No. 24082 of 2016 De-linked as this matter pertains to notification dated 05.02.2002.
List this matter on 15.09.2021.
SLP(C) No. 19586 of 2012 De-linked as this matter pertains to notification dated 03.03.2002.
List this matter on 16.09.2021.
SLP(C) Nos. 1523, 26080-26082 and 21982 of 2016 De-linked as these matters pertain to notification dated 09.06.2003.
7List these matters on 21.09.2021. SLP(C) Nos. 33005-33006, 20417, 20418, 24083-24086 of 2016 De-linked as these matters pertain to notification dated 23.06.2003.
List these matters on 22.09.2021. SLP(C) No. 34444 of 2016, SLP(C) No. 11958 of 2017, SLP(C) Nos. 26503-26515 of 2016, SLP(C) No. 13301 of 2017 and SLP(C) Nos. 21965 and 33546-33548 of 2016 De-linked as these matters pertain to notification dated 20.06.2005.
List these matters on 23.09.2021.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)