Supreme Court - Daily Orders
The State Of Himachal Pradesh vs Sarika Sharma on 17 May, 2022
Bench: S. Abdul Nazeer, Krishna Murari
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ITEM NO.37 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4026/2021
(Arising out of impugned final judgment and order dated 04-11-2020
in CWP No. 1967/2020 passed by the High Court Of Himachal Pradesh
At Shimla)
THE STATE OF HIMACHAL PRADESH & ORS. Petitioner(s)
VERSUS
SARIKA SHARMA Respondent(s)
IA No. 41268/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 40162/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 37404/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(C) No. 13509/2021 (XIV)
(FOR ADMISSION and I.R.)
SLP(C) No. 13610/2021 (XIV)
(FOR ADMISSION and I.R.)
SLP(C) No. 13605/2021 (XIV)
(FOR ADMISSION and I.R.)
SLP(C) No. 13667/2021 (XIV)
FOR EXEMPTION FROM FILING O.T. ON IA 110815/2021
IA No. 110815/2021 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 13550/2021 (XIV)
(FOR ADMISSION and I.R.)
SLP(C) No. 13507/2021 (XIV)
(FOR ADMISSION and I.R.)
SLP(C) No. 13713/2021 (XIV)
Signature Not Verified
(FOR ADMISSION and I.R.)
Digitally signed by
Anita Malhotra
Date: 2022.05.18
16:37:05 IST
Reason:
SLP(C) No. 13607/2021 (XIV)
(FOR ADMISSION and I.R.)
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SLP(C) No. 15818/2021 (XIV)
(FOR ADMISSION and I.R.)
SLP(C) No. 15753/2021 (XIV)
(FOR ADMISSION)
SLP(C) No. 15769/2021 (XIV)
(FOR ADMISSION and I.R.)
SLP(C) No. 15846/2021 (XIV)
(FOR ADMISSION and I.R.)
SLP(C) No. 16192/2021 (XIV)
(FOR ADMISSION and I.R.)
SLP(C) No. 16191/2021 (XIV)
(FOR ADMISSION and I.R. and IA No.130806/2021-EXEMPTION FROM FILING
O.T.)
Date : 17-05-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s) Mr. Abhimanyu Jhamba, Adv.
Ms. Thonpinao Thangal, Adv.
Ms. Hatneimawi, Adv.
Mr. Samir Ali Khan, AOR
For Respondent(s) Mr. Mallika Joshi, Adv.
Mr. Suhaas Ratna Joshi, AOR
Mr. Siddhant Yadav, Adv.
Mr. Bhupender Singh, Adv.
Mr. Shaveer Ahmed, Adv.
Mr. Biju Thankappen, AOR
Mr. Dheeraj Sami, Adv.
Mr. P. N. Puri, AOR
Ms. Reeta P., Adv.
Mr. Manish Dhingra, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
List on a non misc. day after eight weeks.
In the meantime, counter affidavit, if any, be filed.
(NEELAM GULATI) (KAMLESH RAWAT) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)