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Supreme Court - Daily Orders

The State Of Himachal Pradesh vs Sarika Sharma on 17 May, 2022

Bench: S. Abdul Nazeer, Krishna Murari

                                           1


     ITEM NO.37                   COURT NO.7                 SECTION XIV

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

         Petition(s) for Special Leave to Appeal (C)     No(s).   4026/2021

     (Arising out of impugned final judgment and order dated 04-11-2020
     in CWP No. 1967/2020 passed by the High Court Of Himachal Pradesh
     At Shimla)

     THE STATE OF HIMACHAL PRADESH & ORS.                     Petitioner(s)

                                          VERSUS

     SARIKA SHARMA                                            Respondent(s)


      IA No. 41268/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
      IA No. 40162/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
      IA No. 37404/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     WITH
     SLP(C) No. 13509/2021 (XIV)
     (FOR ADMISSION and I.R.)

      SLP(C) No. 13610/2021 (XIV)
     (FOR ADMISSION and I.R.)

      SLP(C) No. 13605/2021 (XIV)
     (FOR ADMISSION and I.R.)

      SLP(C) No. 13667/2021 (XIV)
     FOR EXEMPTION FROM FILING O.T. ON IA 110815/2021
     IA No. 110815/2021 - EXEMPTION FROM FILING O.T.)

      SLP(C) No. 13550/2021 (XIV)
     (FOR ADMISSION and I.R.)

      SLP(C) No. 13507/2021 (XIV)
     (FOR ADMISSION and I.R.)

      SLP(C) No. 13713/2021 (XIV)
Signature Not Verified


     (FOR ADMISSION and I.R.)
Digitally signed by
Anita Malhotra
Date: 2022.05.18
16:37:05 IST
Reason:


      SLP(C) No. 13607/2021 (XIV)
     (FOR ADMISSION and I.R.)
                                   2




 SLP(C) No. 15818/2021 (XIV)
(FOR ADMISSION and I.R.)


 SLP(C) No. 15753/2021 (XIV)
(FOR ADMISSION)

 SLP(C) No. 15769/2021 (XIV)
(FOR ADMISSION and I.R.)

 SLP(C) No. 15846/2021 (XIV)
(FOR ADMISSION and I.R.)

 SLP(C) No. 16192/2021 (XIV)
(FOR ADMISSION and I.R.)

 SLP(C) No. 16191/2021 (XIV)
(FOR ADMISSION and I.R. and IA No.130806/2021-EXEMPTION FROM FILING
O.T.)

Date : 17-05-2022 These matters were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE S. ABDUL NAZEER
          HON'BLE MR. JUSTICE KRISHNA MURARI


For Petitioner(s)   Mr.   Abhimanyu Jhamba, Adv.
                    Ms.   Thonpinao Thangal, Adv.
                    Ms.   Hatneimawi, Adv.
                    Mr.   Samir Ali Khan, AOR

For Respondent(s)   Mr. Mallika Joshi, Adv.
                    Mr. Suhaas Ratna Joshi, AOR
                    Mr. Siddhant Yadav, Adv.

                    Mr.   Bhupender Singh, Adv.
                    Mr.   Shaveer Ahmed, Adv.
                    Mr.   Biju Thankappen, AOR
                    Mr.   Dheeraj Sami, Adv.

                    Mr. P. N. Puri, AOR
                    Ms. Reeta P., Adv.
                    Mr. Manish Dhingra, Adv.
                                 3




          UPON hearing the counsel the Court made the following
                             O R D E R

List on a non misc. day after eight weeks.

In the meantime, counter affidavit, if any, be filed.

(NEELAM GULATI)                                 (KAMLESH RAWAT)
ASTT. REGISTRAR-cum-PS                         COURT MASTER (NSH)