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[Cites 0, Cited by 0] [Section 50(5)] [Section 50] [Entire Act]

NCT Delhi - Subsection

Section 50(5)(b) in Delhi Police Act, 1978

(b)The provisions of Secs. 119 to 124 (both inclusive) of the Code of Criminal Procedure, 1973 (2 of 1974), shall so far as may be, apply in relation to the order under clause (a) to furnish security bond.