Section 25(5)(a) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

[Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act]

(a)to appoint referees and examiners after consideration of the recommendations of the Boards as per procedures laid down in the statutes;

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