Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 159(1)] [Section 159] [Entire Act] State of Karnataka - Subsection Section 159(1)(iii) in Karnataka Panchayat Raj Act, 1993 (iii)the members of the Council of State and the members of the State Legislative Council who are registered as electors within the district; and