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[Cites 0, Cited by 0] [Section 17(10)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(10)(ii) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013

(ii)for ensuring safe custody of any books, accounts, papers, receipts, vouchers, reports, or other documents seized under this section.