Tripura High Court
Tushar Kanti Acharjee vs The Land Acquisition Collector And ... on 16 July, 2018
Author: S. Talapatra
Bench: S. Talapatra
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
LA APP 12 of 2015
Tushar Kanti Acharjee
----Appellant(s)
Versus
The Land Acquisition Collector and Another
----Respondent(s)
For Appellant(s) : Mr. S.M. Chakraborty, Sr. Advocate For Respondent(s) : Mr. N. Chowdhury, G.A. HON'BLE MR. JUSTICE S. TALAPATRA Order 16/07/2018 Heard in part.
At the request of Mr. S.M. Chakraborty, learned senior counsel appearing for the appellant, list this appeal on 18.07.2018 for continuation of hearing as part-heard.
JUDGE Sabyasachi. B