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State of Odisha - Section

Section 54 in Grama Panchayats Rules, 1968

54.

The Sarpanch and the Naib-Sarpanch, if so authorised by the Sarpanch shall be responsible for making a detailed and systematic supervision of the execution of different works within the local area . He shall keep the Grama Panchayat, the Works Committee and also the Block Development Officers informed of matters that require attention.