Section 360(2)(c) in Constitution of India, 1950

[Cites 0, Cited by 0] [Section 360(2)] [Section 360] [Entire Act]

Union of India - Subsection

Section 360(2)(c) in Constitution of India, 1950

(c)shall cease to operate at the expiration of two months, unless before the expiration of that period it has been approved by resolutions of both Houses of Parliament:

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Union of India - Subsection

Section 360(2)(c) in Constitution of India, 1950