Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3E] [Entire Act] Union of India - Subsection Section 3E(3) in Epidemic Diseases Act, 1897 (3)Upon failure to pay the compensation awarded under sub-sections ( 1) and (2), such amount shall be recovered as an arrear of land revenue under the Revenue Recovery Act, 1890.
