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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(1)(ii) in The Bengal State Aid To Industries Act, 1931

(ii)no such loan shall exceed seventy-five per cent, of the net value of the assets of the industry to which such loan is granted and of any other property, if any, which may be offered as collateral security for such loan ; and