Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 159] [Entire Act]

State of Tamilnadu - Subsection

Section 159(a) in The Madurai City Municipal Corporation Act, 1971

(a)if the advertisement contravenes any by-law made by the council under clause (31) of section 433 or the Tamil Nadu Open Places (Prevention of Disfigurement) Act, 1959 (Tamil Nadu Act 2ofl 1959);