Delhi High Court - Orders
Sanvik Engineers India Pvt.Ltd & Anr vs Government Of National Capital ... on 21 January, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~29 to 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5627/2020, CM APPL. 20379/2020(Stay)
SANVIK ENGINEERS INDIA PVT.LTD & ANR. ..... Petitioners
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI THROUGH: ITS DEPARTMENT OF URBAN
DEVELOPMENT & ANR. ..... Respondents
+ W.P.(C) 7887/2020, CM APPL. 25859/2020(Stay)
SH AJAY SINGHAL ..... Petitioner
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS. ..... Respondents
+ W.P.(C) 7952/2020, CM APPL. 25990/2020(Stay)
SH AJAY SINGHAL ..... Petitioner
versus
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
+ W.P.(C) 7198/2021, CM APPL. 22697/2021(Stay)
BLUE BIRD PROPERTIES PVT LTD NOW BLUEBIRD
PROPERTIES LLP ..... Petitioner
versus
GOVT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr.Jai Sahai Endlaw and Mr.Subhoday Banerjee, Advs.
for petitioner in Item-29.
Mr.Ishan Sanghi and Mr.Satyendra Kumar, Advs. for
Signature Not Verified
Digitally Signed
By:BHAWNA
Signing Date:24.01.2022
10:22:56
petitioner in Item-30 to 32.
Mr. Anupam Srivastava, ASC for GNCTD with
Mr.Dhairya Gupta, Adv. for respondent n os. 1 t o 3 an d
for respondents in Item no.29.
Mr.Rishikesh Kumar, ASC for GNCTD with Ms. Sheenu
Priya in Item nos.30 & 31.
Mr.Naushad Ahmed Khan, ASC for GNCTD with
Mr.Zahid Khan and Ms.Manisha Chauhan, Advs. in
Item-32.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 21.01.2022 [VIA VIDEO-CONFERENCING] Arguments heard Judgment reserved.
YASHWANT VARMA, J. JANUARY 21, 2022/bh Signature Not Verified Digitally Signed By:BHAWNA Signing Date:24.01.2022 10:22:56