Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of West Bengal - Subsection

Section 69(3) in West Bengal Municipal Corporation Act, 2006

(3)The budget estimate shall state the amount of money to be raised by the Corporation as loan during the year next following.