Chattisgarh High Court
Sohan Lal Sahu vs State Of Chhattisgarh 17 Mcc/374/2018 ... on 9 May, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
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NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPC No. 1313 of 2018
1. Sohanlal Sahu S/o Shri Pyari Lal Sahu, aged about 56 years, By Caste- Teli,
R/o Village - Kanenkera, Thana & Tahsil - Mahasamund, Civil & Revenue,
District - Mahasamund (C.G.)
2. Manikram S/o Late Shri Narayan Lal Sahu, aged about 49 years, By Caste -
eli, R/o Village - Kanenkera, Thana & Tahsil - Mahasamund, Civil &
Revenue, District - Mahasamund (C.G.)
3. Mohanlal S/o Late Shri Shyamlal Mahanadiya, By Caste - Gada, aged
about 70 years, R/o Village - Kanenkera, Thana & Tahsil - Mahasamund,
Civil and Revenue District - Mahasamund (C.G.)
---- Petitioners
Versus
1. State Of Chhattisgarh through - Secretary, Panchayat and Rural
Development Department Mahanadi Bhawan, Capital Complex, New
Raipur, Civil and Revenue, District - Raipur (C.G.)
2. Collector, Mahasamund, District Mahasamund (C.G.)
3. Ombudsman, Mahatma Gandhi NAREGA, Mahasamund, District
Mahasamund (C.G.)
4. Sub-Divisional Officer (Revenue) / Prescribed Officer Panchayat
Mahasamund, District Mahasamund (C.G.)
5. Smt. Premin Bai Dhruv W/o Shri Kamal Narayan, Sarpanch, Gram
Panchayat Kanekera, Thana And Tahsil Mahasamund, Civil And Revenue
District Mahasamund Chhattisgarh.
6. Smt. Gayatri Pandey W/o Shri Gopi Pandey Panch Ward No. 02, Gram
Panchayat Kanekera, Thana And Tahsil Mahasamund, Civil And Revenue
District Mahasamund Chhattisgarh.
7. Khoman Sahu, S/o Shri Bhagwat Sahu Panch Ward No. 08, Gram
Panchayat Kanekera, Thana And Tahsil Mahasamund, Civil And Revenue
District Mahasamund Chhattisgarh.
8. Smt. Ganga Deewan W/o Shri Rohit Deewan, Panch Ward No. 06, Gram
Panchayat Kanekera, Thana And Tahsil Mahasamund, Civil And Revenue
District Mahasamund Chhattisgarh.
9. Smt. Nanki Dhruv W/o Shri Budhram Dhruv, Panch Ward No. 05, Gram
Panchayat Kanekera, Thana And Tahsil Mahasamund, Civil And Revenue
District Mahasamund Chhattisgarh.
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10. Smt. Indira Koshare W/o Shri Veersingh Kosare, Panch Ward No. 09, Gram
Panchayat Kanekera, Thana And Tahsil Mahasamund, Civil And Revenue
District Mahasamund Chhattisgarh.
11. Rajkumar Nishad S/o Shri Thakurram Nishad, Panch Ward No. 01, Gram
Panchayat Kanekera, Thana And Tahsil Mahasamund, Civil And Revenue
District Mahasamund Chhattisgarh.
12. Smt. Bhuneshwari Sahu, W/o Shri Neelkanth Sahu, Panch Ward No. 03,
Gram Panchayat Kanekera, Thana And Tahsil Mahasamund, Civil And
Revenue District Mahasamund Chhattisgarh.
13. Smt. Savita Nishad, W/o Gayalal Nishad, Panch Ward No. 10, Gram
Panchayat Kanekera, Thana And Tahsil Mahasamund, Civil And Revenue
District Mahasamund Chhattisgarh.
14. Smt. Fanita Panch Ward No. 13, Gram Panchayat Kanekera, Thana And
Tahsil Mahasamund, Civil And Revenue District Mahasamund Chhattisgarh.
---- Respondents
For Petitioners : Mr. Sunil Sahu, Advocate. For Respondents/ State : Mr. Ashish Surana, Panel Lawyer.
Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 09/05/18
1. Learned counsel for the petitioners seek permission of this Court to withdraw this writ petition with liberty to approach the Commissioner against the order of Collector, Mahasamund dated 19.04.2018.
2. The prayer appears to be fair and reasonable and is allowed.
3. The writ petition is dismissed as withdrawn with aforesaid liberty reserved in favour of the petitioners.
4. Certified copy of the impugned order be returned to counsel for the petitioner on furnishing attested photocopy thereof.
SD/-
(Sanjay K. Agrawal) Judge 3 Priyanka