Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27A(1)] [Section 27A] [Entire Act]

State of West Bengal - Subsection

Section 27A(1)(g) in West Bengal Town and Country (Planning and Development) Act, 1979

(g)on and from the commencement of these amendments, the Kolkata Improvement Trust shall mean and include the Kolkata Metropolitan Development Authority and wherever the words "Kolkata Improvement Trust" occur, it shall mean Kolkata Metropolitan Development Authority.