Section 37 in Alternative Dispute Resolution and Mediation Rules, 2017
37. Repeal.
- Chapter XX of Civil Rules of Practice and Circular Orders 1980 "Civil Procedure Alternative Dispute Resolution and Civil Procedure Mediation Rules 2005", and Rule 9 of Chapter XXI of Civil Rules of Practice and Circular Orders 1980 "The Case Flow Management in Subordinates Courts Rules, 2012", are hereby repealed.
