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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(9) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(9)On the basis of the information gathered, and the guiding principles spelt out in sub-clause (14) below, the Commissioner shall first strive for in situ organization of the vendors already in business when these bye-laws come into force.