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[Cites 0, Cited by 4] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(5) in The Electricity (Supply) Act, 1948

(5)The Authority may give such directions as to the form and contents of a scheme and the procedure to be followed in, and any other matter relating to, the preparation, submission and approval of such scheme, as it may think fit.