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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

7. [ Entry Pass. [Substituted by Notification G.O.Ms.No. 112, dated 22.3.2017 (w.e.f. 18.6.2012)]

- No person other than the officers on duty and persons duly authorized by the District Collector shall enter the place of selection without presenting an Entry pass in Form E-l, which is system generated and signed by authorized signatory and issued to the applicants who have already registered and filed applications, duly affixing his/her/their passport size photo(s)].