Section 2(5)(a) in The Cotton Ginning and Pressing Factories (Maharashtra Provision for Uniform Application and Amendment) Act, 1961

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State of Maharashtra - Subsection

Section 2(5)(a) in The Cotton Ginning and Pressing Factories (Maharashtra Provision for Uniform Application and Amendment) Act, 1961

(a)a person, other than a Mehwassi, who has a heritable and transferable right in the Mehwassi and held by him, whether such right has been acquired by himself (or his predecessor-in-title) by purchase or otherwise, or

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State of Maharashtra - Subsection

Section 2(5)(a) in The Cotton Ginning and Pressing Factories (Maharashtra Provision for Uniform Application and Amendment) Act, 1961