Section 44 in The Delhi Municipal Corporation Act, 1957
44. [ Enumeration of municipal authorities.] [Substituted by Act 67 of 1993, section 38, for "section 44" (w.e.f. 1-10-1993)]
- For the efficient performance of its functions, there shall be the following municipal authorities under the [a Corporation], namely:(a)the Standing Committee;(b)the Wards Committee; and(c)the Commissioner.]
