Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Assam - Subsection Section 8(1)(b) in Assam General Sales Tax Act, 1993 (b)In respect of goods specified in Schedule III, all the point of last sale within the State, at the rate or rates specified in that Schedule;