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[Cites 0, Cited by 0] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(5) in The Delhi Development Authority Act, 1957

(5)Notwithstanding anything contained in sub-sections (3) and (4), development of any land begun by any department of government or any local authority before the commencement of this Act may be completed by that department or local authority without compliance with the requirements of those sub-sections.