Delhi High Court - Orders
Vistra Itcl(India) Limited & Anr vs Lalit Kumar Jain & Ors on 2 May, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 288/2019 & CRL.M.A. 41105/2019, I.As. 8023/2019,
8822/2019, 8823/2019, 8824/2019, 12257/2019, 12859/2019,
12860/2019, 15720/2019, 16498/2019, 2466/2020, 4276/2020,
4280/2020, 5978/2020, 6615/2020, 6637/2020, 6655/2020,
6808/2020, 6809/2020, 7733/2020, 8030/2020, 8855/2020,
8865/2020, 9162/2020, 7204/2021, 7205/2021, 9465/2021,
9466/2021, 14913/2021, 16744/2021, 4903/2022.
VISTRA ITCL(INDIA) LIMITED & ANR. ..... Plaintiffs
Through: Mr. Amit Sibal, Senior Advocate with
Mr. Hardeep Sachdeva, Advocate.
versus
LALIT KUMAR JAIN & ORS. ..... Defendants
Through: Mr. Harish N. Salve, Mr. Arvind K.
Nigam, Mr. Rajshekhar Rao and Mr.
Jayant K. Mehta, Senior Advocates
with Mr. Raghavendra M. Bajaj, Mr.
Agnish Aditya, Ms. Mansi Sood, Mr.
Kumar Karan and Mr. Nikhil Rohatgi,
Advocates for D-1 to D-3.
Mr. Neel Mason, Mr. Uday S. Chopra
Mr. Siddharth Vardhman and Ms.
Varsha Jhavar, Advocates for Google
LLC.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 02.05.2022
[VIA HYBRID MODE]
1. Although Mr. Nigam was to continue with his remainder arguments, Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:04.05.2022 19:41:14 Mr. Harish Salve, Senior Counsel for Defendant No. 3 requested to be heard first, to which Mr. Nigam graciously agreed.
2. Mr. Salve was heard for 45 minutes and has completed his submissions. He seeks leave to file a brief note. Let the same be done before the next date of hearing.
3. List for further arguments of Mr. Arvind K. Nigam, Senior Advocate, on 27th May, 2022.
SANJEEV NARULA, J MAY 2, 2022 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:04.05.2022 19:41:14