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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

NCT Delhi - Subsection

Section 16(2)(iii) in The Delhi Metro Airport Express Line, General Rules, 2010

(iii)a "White" aspect indicates that the route is set and locked but may not be fully clear and a train operating under cab signals may proceed under the authority of the cab signals but a train operating on the sole authority of line side signals must stop and seek instructions from the Traffic Controller;