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State of Jammu-Kashmir - Section

Section 30 in The Guardians and Wards Act, 1977 (1920 A.D.)

30. Voidability of transfers made in contravention of section 28 or section 29.

- A disposal of immovable property by a guardian in contravention of either of the two last foregoing sections is voidable at the instance of any other person affected thereby.