Section 44 in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020
44. Power to remove difficulties.- (1) If any difficulty arises in giving effect to the
provisions of this Act, the State Government may, by order, published in the Official Gazette,make such provisions not inconsistent with the provisions of this Act as may appear to benecessary for removing the difficulty:Provided that no such order shall be made under this section after the expiry of twoyears from the commencement of this Act.(2)Every order made under this section shall be laid, as soon as may be after it ismade, before the House of the State Legislature.
