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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Maharashtra - Subsection

Section 86(a) in Maharashtra Factories Rules, 1963

(a)The buildings shall be soundly constructed and all the walls and roofs shall be of suitable heatresisting materials and shall be water-proof. The floor and walls to a height of one metre shall be so laid or finished as to provide a smooth, hard and impervious surface.